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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Tamil Nadu Debt Conciliation Act, 1936

(2)It extends to the whole of the [State of Tamil Nadu]. [Substituted for the expression 'Presidency of Madras' by the Tamil Nadu Adaptation of Laws Order, 1976 which was deemed to have come into force on the 14th January 1969]