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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(4)(b) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(b)ensure that the limits fixed by the University for recurring and non-recurring expenditure for a year are not exceeded, and that all allocations are expended for the purposes for which they are granted or allotted;