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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in Punjab Municipal (Executive Officer) Act, 1931

(1)The Committee may delegate the powers conferred upon it by section 39 of the [Punjab Municipal Act, 1911], to the Civil Surgeon of the district or to an officer of the Department of Public Instruction.]