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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Haryana - Subsection

Section 51(6) in Haryana Value Added Tax Rules, 2003

(6)A ply-board manufacturer, desirous of making offer of composition, shall make option in the following form of application and furnish the same either in person or through his authorised agent to the appropriate assessing authority -Form of applicationI ........................................................... (name), aged ........ (Years), son of Shri ................................................... resident of ............................................... (address), town: ................., District: ....................., *proprietor/partner/Karta/manager/director/ authorised signatory of business of manufacturing and selling ply-board in the name and style of M/s .........................................................., situated at ................................................. (address), District: ............, do hereby solemnly affirm and declare truly and correctly as under -