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Orissa High Court

Kandhamal Boudh Hist vs State Of Odisha & Others .... Opp. ... on 1 December, 2021

Author: M.S. Sahoo

Bench: M.S. Sahoo

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                          W.P.(C) No. 32028 of 2021

              Kandhamal Boudh HIST                  ....        Petitioner
              Higher Secondary School,
              Butupalliu, Boudh

                                    Mr. S.K. Sarangi, Advocate

                                  -versus-
              State of Odisha & others     ....               Opp. Parties

                                    Mr. D. Mohapatra, Standing
                                    Counsel for School and Mass
                                    education Deptt.

                                    Mr. S.B. Jena, Advocate for O.P.
                                    No.2

                                    CORAM:
                              JUSTICE M.S. SAHOO
                                     ORDER

Order No. 01.12.2021

05. This matter is taken up through Hybrid mode.

Heard Mr. Sarangi, learned counsel for the petitioner and Mr. S.B. Jena, learned counsel for CHSE-opposite party no.2.

As prayed for by Mr. Jena, list the matter on 14.12.2021 in order to enable him to obtain instruction.

(M.S. Sahoo) Judge RJ