Orissa High Court
Kandhamal Boudh Hist vs State Of Odisha & Others .... Opp. ... on 1 December, 2021
Author: M.S. Sahoo
Bench: M.S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 32028 of 2021
Kandhamal Boudh HIST .... Petitioner
Higher Secondary School,
Butupalliu, Boudh
Mr. S.K. Sarangi, Advocate
-versus-
State of Odisha & others .... Opp. Parties
Mr. D. Mohapatra, Standing
Counsel for School and Mass
education Deptt.
Mr. S.B. Jena, Advocate for O.P.
No.2
CORAM:
JUSTICE M.S. SAHOO
ORDER
Order No. 01.12.2021
05. This matter is taken up through Hybrid mode.
Heard Mr. Sarangi, learned counsel for the petitioner and Mr. S.B. Jena, learned counsel for CHSE-opposite party no.2.
As prayed for by Mr. Jena, list the matter on 14.12.2021 in order to enable him to obtain instruction.
(M.S. Sahoo) Judge RJ