Section 2(1)(n) in The Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(n)"Tenancy Act" means the Rajasthan Tenancy Act. 1955 (Rajasthan Act 3 of 1955):

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