Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 49] [Entire Act] State of Gujarat - Section Section 3 in The Bombay Stamp Act, 1958 (3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, direct.
