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[Cites 0, Cited by 0] [Section 135(1)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(1)(c) in The National Security Guard Act, 1986

(c)persons other than officers and Assistant Commanders—
(xi)Ranger Grade I.
(xii)Ranger Grade II.
(xiii)Combatised tradesmen.