(d)for the preservation, reproduction and disposal of trees and timber belonging to the [Central or State Government] [The words 'The Crown' were substituted for the words 'Government' by the Adaptation Order of 1937 and the words 'Central or State Government' were substituted for 'Crown' by the Adaptation (Amendment) Order of 1950.], but grown on lands belonging to, or in the occupation of, private persons; and
