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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 41(3) in Arunachal Pradesh Municipal Election Rules, 2011

(3)The Presiding Officer shall thereafter fix the paper seal in the space meant therefore in the ballot box/ electronic voting machine and shall then secure and seal the box in such manner that the slit for insertion of ballot paper therein remains open.