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[Cites 0, Cited by 0] [Section 35A(7)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(7)(a) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(a)Clause (2) of article 267, article 273, clause (2) of article 283, articles 290. and 291 shall be omitted.