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[Cites 0, Cited by 0] [Section 288(2)] [Section 288] [Entire Act]

State of Jharkhand - Subsection

Section 288(2)(a) in Jharkhand Municipal Act, 2011

(a)the salary, allowances and other terms and conditions of service of the Chairperson and the other members under sub-section (2) of section 265;