Supreme Court - Daily Orders
Subhash Chand Sharma vs Rama Nand on 25 July, 2022
ITEM NO.25 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. AVANI PAL SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 29764/2019
SUBHASH CHAND SHARMA & ANR. Petitioner(s)
VERSUS
RAMA NAND & ORS. Respondent(s)
Date : 25-07-2022 This petition was called on for hearing today.
For Petitioner(s)
Mr. Krishan Kumar, AOR
For Respondent(s)
Mr. Anawia Prasad Mishra, Adv.
Mr. Gagan Gupta, AOR
Dr. Monika Gusain, AOR
UPON hearing the counsel, the Court made the following
O R D E R
Ld. counsel appearing for respondent Nos.4 to 6 submits that they have already filed counter affidavit.
Respondent Nos.2, 7, 9 and 10 have been duly served, however no one has entered appearance on their behalf.
Ld. counsel for the petitioner prays for and is granted four weeks’ time, as final opportunity, for filing affidavit of dasti service in respect of unserved respondent Nos.1, 3 and 8.
Signature Not VerifiedDigitally signed by Indu Marwah Date: 2022.07.26 15:58:35 IST
Reason: List on 7.9.2022.
AVANI PAL SINGH
Registrar