Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Kerala - Subsection

Section 101(7) in Kerala Police Act, 2011

(7)Nothing contained in this section prevents any police officer from bringing matters in respect of disciplinary action before the concerned authority or any Court.(8.)