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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(6) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(6)to hold examinations and confer degrees, diplomas, certificates and other academic distinctions on persons who have:-
(i)pursued a prescribed course of study, or
(ii)carried out research in the University or in any other centre or institution recognised by the University under the prescribed conditions;