Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Tamilnadu - Subsection

Section 89(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)send a report of the result of the election to the District Election Officer, Director of Rural Development, Government and the State Election Commission and to such other officers or authorities as may be specified by the State Election Commission; and