Karnataka High Court
Sri D S Shikharesh S/O B.Shivanna vs The Commissioner For Employement And ... on 6 February, 2012
Author: K.Bhakthavatsala
Bench: K.Bhakthavatsala
'i'%%E zégaa <:@£§2;€* 9;' §§2"xE{§£g3Tzfi£{;§ ACE' B;1fif@:fi£_;Q_§€i§ "
GATES TEES mg am LEA'? Q?' FEBREA 2:3' 32 T Bgmgafl THE HGEWBLE ma JESTLSE K. 3x:£:KTHe§;fA*:sAL;:''''V% '' WE}? ?E"§'IT§GN N9. :V:§%3::% 2@@8~.:S':I§2::si*_ BETWEEN: ' ' V V Sri,E§,S:Sh§.kha:'e:Sh,
-1% ,1' C:.B,ShiVa?."1f§.8,{ V ' Aged absui :23?) _ » . ._ Werking as. J I;1~r;:i<:7I{ffET:*2:i:1i::g ._Q§:3;:;e}g SfiéHGrnb€:§G\V_dé;.I1'1C?€1Sfi§'i§§i;1A " ' Tra1n:ngV_inS"i1};i:'ié ,_K.e::_gai., "-- * Chan::ap§:QaifTa1zi':i:';' ' Rama:-j1agaramv--3')€i.«s{'§'g % ' « .. R/a.Dé'Shé:h8§Hi., 'V ' Maddur '§_a1u.MK, ' _ V ' §T'xs*Ea:1ciya ?*§S_t.~:t3?i $..PE-§T§C>NER V. {By5S:;_C'ngnd%é;E:aT::_:h;R Gauéaggg $952} M35: ~ E E1: .€fi_:i;1}:é1is$i0n€§ fer §i:§§1'§}:C%yf?§€fi§ 3: Tramirzg, GC§"éfi 05 E§3::'::3é/aka?
AA ' ~-§{Gi§. S'§}_8i§7a Eha.:?a.n§ r iiairy Qéfeia, Bannerghaiéa Rsaé, Ba::gai<3re~§§{§: G29 21¢ Tim Jami Sérscier E;'E':'ai::§r:g§, Ségség £3? Emgioymefii iE1§}§ "fifaizziiigy {}§::v%:. GE E§a%:::a?;aE§&, *~=?
:3 Sz:<1:,§'£Ea:;§L:§a1 Kamafiefiis E€a:'n€§V High C€}L1FE;_._GG'€€',. Pflsaiisy is gfaméfici UE§'€€' 'J\s'5€9:iS %;é1i;r":€ is f§€ §iE£.r:§}::7;f» '~_Gf appsarancs £9: Respezsésnés E am} 2. % bnfi'