Calcutta High Court
J.M. International & Anr vs Amazan Agro Products Ltd on 3 January, 2024
OD-23
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/271/2011
IA No.GA/1/2012 (Old No.GA/729/2012)
J.M. INTERNATIONAL & ANR.
VS
AMAZAN AGRO PRODUCTS LTD.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : January 3, 2024.
Appearance:
Mr. Ayan Dutta, Adv.
Mr. Arnab Dutt, Adv.
...for the plaintiffs The Court: Mr. Ayan Dutta, learned Counsel, is appearing for the plaintiffs. None appears on behalf of the defendant.
Counsel for the plaintiff has handed over the service report wherein it reveals that the writ of summons was duly served upon the defendant on 23rd July, 2012. The plaintiff has also produced the report issued by the Deputy Registrar (Legal) wherein it appears that on 4th June, 2012 the defendant has entered appearance in the suit through the learned Advocate.
The plaintiff has also handed over the report issued by Deputy Registrar (Legal) dated 08.12.2023 wherein it reveals that defendant has not filed the written statement. Let the report be kept with the record. 2
In view of the above, CS/271/2011 be listed under the heading 'Undefended Suit' on 2nd February, 2024.
(KRISHNA RAO, J.) Sbghosh