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Calcutta High Court (Appellete Side)

Tarulata Paul & Ors vs Sri Panchanan Pal & Ors on 3 March, 2020

Author: Shampa Sarkar

Bench: Shampa Sarkar

                                          1


03.03.2020

srm C.O. No. 3404 of 2019 Tarulata Paul & Ors.

Vs. Sri Panchanan Pal & Ors.

Mr. Biswajit Sau ...for the Petitioners.

Despite service, none appears on behalf of the opposite parties. Affidavit of service is taken on record.

The track report from the website of indiapost.gov.in shows that the item delivery has been confirmed.

The interim order already passed is extended up to June 30, 2020. List this matter in the Combined Monthly List of May, 2020 under the heading "Contested Application".

The office is directed to serve administrative notice to the opposite parties and file a report before this Court before the next date of hearing.

Liberty is granted to the opposite parties to pray for vacating the interim order so passed.

(Shampa Sarkar, J.)