Supreme Court - Daily Orders
Vishishth Chay Vyapar Ltd. vs Commissioner Of Income Tax on 18 September, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.43 COURT NO.10 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.26425/2015
(Arising out of impugned final judgment and order dated 12/08/2015
in WA No.43594/2012 passed by the High Court Of Judicature at
Allahabad)
RAJENDRA SINGH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief
and office report)
Date : 18/09/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Vishwajit Singh, Adv.
Mr. Abhindra Maheshwari, Adv.
Mr. Pankaj Singh, Adv.
For M/s Vidhi International,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with SLP(C) Nos.19-20 of 2014.
(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.09.18 16:49:36 IST Reason: