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Supreme Court - Daily Orders

Vishishth Chay Vyapar Ltd. vs Commissioner Of Income Tax on 18 September, 2015

Bench: M.Y. Eqbal, C. Nagappan

     ITEM NO.43                                 COURT NO.10               SECTION XI

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No.26425/2015

     (Arising out of impugned final judgment and order dated 12/08/2015
     in WA No.43594/2012 passed by the High Court Of Judicature at
     Allahabad)

     RAJENDRA SINGH                                                       Petitioner(s)

                                                       VERSUS

     UNION OF INDIA & ORS.                                                Respondent(s)

     (With appln. (s) for exemption from filing O.T. and interim relief
     and office report)


     Date : 18/09/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE M.Y. EQBAL
                             HON'BLE MR. JUSTICE C. NAGAPPAN

     For Petitioner(s)                   Mr.   Vishwajit Singh, Adv.
                                         Mr.   Abhindra Maheshwari, Adv.
                                         Mr.   Pankaj Singh, Adv.
                                         For   M/s Vidhi International,Adv.

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

Tag with SLP(C) Nos.19-20 of 2014.

(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sanjay Kumar Date: 2015.09.18 16:49:36 IST Reason: