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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(2) in The Insurance Regulatory And Development Authority (Insurance Advertisements And Disclosure) Regulations, 2000

(2)The advertiser may seek additional time from the Authority to comply with the directions justifying the reasons therefor. The Authority, may however, refuse to grant extension of time if it feels that the advertiser is seeking time only to delay the matters.