Supreme Court - Daily Orders
T. Muralidhar vs Pvr Murthy on 27 March, 2015
Bench: Vikramajit Sen, Abhay Manohar Sapre
ITEM NO.44 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8733/2015
(Arising out of impugned final judgment and order dated 07/11/2014
in RFAOS No. 115/2014 passed by the High Court Of Delhi At New
Delhi)
T. MURALIDHAR Petitioner(s)
VERSUS
PVR MURTHY Respondent(s)
(with interim relief and office report)
Date : 27/03/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Gurukrishna Kumar, Sr. Adv.
Mr. Vinodh Kanna B.,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special Leave Petition is dismissed.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.03.30 16:50:44 IST Reason: