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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Manipur - Subsection

Section 76(6) in The Manipur Panchayati Raj Act, 1994

(6)The Chief Planning Officer shall advise the Zilla Parishad in matters of plan formulation and shall be responsible for all matters relating to planning of the Zilla Parishad including the preparation of plans of economic development and social justice and annual plan of the district.