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Union of India - Section

Section 11 in Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring) Rules, 1995

11.

Having satisfied itself that the establishments factory vessels meet the requirements with regard to the nature of the activities they carry out the competent authority shall accord approval to such establishment/factory vessels. If the establishments factory vessels, decide to carry out activities other than those for which it has received approval, specific approval from competent authority shall be obtained for that purpose.