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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(k) in Kerala Medical Officers' Admission to Postgraduate Courses Under Service Quota Act, 2008

(k)'service quota' means the number of seats allotted for Medical Officers in the service of the State, from time to time, for admission to a Post Graduate Course of study, on such terms and conditions as may be prescribed;