Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 34 in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

34. Dependant of beggars or indigents.

- When a person is kept in a Rehabilitation, the Superintendent of the Rehabilitation Home may, after making such inquiry as he thinks fit, allow any other person, who is wholly dependant on such person, to be kept in such a Rehabilitation Home.