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[Cites 0, Cited by 0] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(ii) in Finance Act, 2013

(ii)for the words, figures and brackets "Central Excises and Salt Act, 1944 (1 of 1944) or the Gold (Control) Act, 1968", the words, figures and brackets "Central Excise Act, 1944 or the Gold (Control) Act, 1968 (45 of 1968) or the Finance Act, 1994" (32 of 1994) shall be substituted.