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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(33) in New Town Kolkata Planning Area (Building) Rules, 2014

(33)"Floor Area Ratio" means the quotient obtained by dividing the total covered area on all floors, excluding the areas as exempted in these rules, by the plot-area, viz.,
"Floor Area Ratio (F.A.R.)"=| Total covered area on all floorsPlot Area|