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[Section 9]
[Entire Act]
State of Kerala - Subsection
Section 9(1) in Kerala Fish Seed Act, 2014
| (i) The DistrictCollector of the district where the Joint Director of Fisheriesof the zone concerned is stationed | : Chairperson |
| (ii) The Joint Director of Fisheries of the zoneconcerned 33/04/2015/S-13. | : Member Secretary |
| (iii) Deputy Directors of all the districtsincluded in the concerned region | :Ex-officioMembers |
| (iv) A person from the representatives ofhatchery or fish seed farm to be nominated by the Government | : Member |
| (v) A scientist or an expert in the subject tobe nominated by the Government | : Member |