Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Shiningkart Ecommerce Pvt Ltd vs Ecomm Express Pvt Ltd on 30 May, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~7
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     ARB.P. 510/2022 & I.A. 6729/2022
                                    SHININGKART ECOMMERCE PVT LTD          ..... Petitioner
                                                 Through: Mr. Anand Mishra, Adv.

                                                 versus

                                    ECOMM EXPRESS PVT LTD                   ..... Respondent
                                                Through: Mr. Ashish Virmani, Mr. Sri Harsha
                                                          Datta Gollamudi, Mr. Vishal Kapoor
                                                          and Mr. Anil Kumar, Advs.

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                          ORDER

% 30.05.2022 I.A. 6729/2022 Exemption allowed subject to all just exceptions. Application stands disposed of.

ARB.P. 510/2022

1. Notice, Mr. Ashish Virmani, Adv. accepts notice for the respondent.

2. Reply be filed within five weeks. Rejoinder thereto be filed within two weeks thereafter.

3. List on September 16, 2022.

V. KAMESWAR RAO, J MAY 30, 2022/jg Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:02.06.2022 13:08:07