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State of Punjab - Section

Section 9 in Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab

9. Overseer.

- No person shall be appointed by a Trust as an Overseer unless he has passed the Final Overseer's Examination (preferably with Honours or credit) for the Government School of Engineering, Rasul, or any institution recognised, from time to time, by the Punjab Government.