Section 269UK(1)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 269UK(1)] [Section 269UK] [Entire Act]

Union of India - Subsection

Section 269UK(1)(a) in The Income Tax Act, 1961

(a)the appropriate authority has not made an order for the purchase of the immovable property by the Central Government under section 269-UD and the period specified for the making of such order has expired; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 269UK(1)(a) in The Income Tax Act, 1961