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State of Andhra Pradesh - Section

Section 25 in Andhra Pradesh Municipal Councils (Constitution of Wards Committees, Election of Chair Persons, Powers and Functions etc.) Rules, 1995

25. Mode of transaction of business.

- The Wards Committee shall provide an office and shall meet therein for the transaction of business atleast once in every month upon such days and at such times as it may fix and also at other times as often as meeting is called by the Chairperson:Provided that no meeting shall be held on public holiday and on the day on which a meeting of the Municipal Council is proposed to be held.