Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(5)(c) in Doon University Act, 2005

(c)to ensure that no financial irregularity is committed and to take steps to set right any irregularities pointed out during audit;