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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Uttarakhand - Subsection

Section 30(2)(e) in Uttarakhand Medical Council Act, 2002

(e)the fees and allowances payable to the President, the Vice President and other member of the Council, and to the members of its Executive Committee under section 12;