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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(2)(l) in The West Bengal Panchayat Act, 1973

(l)the maintenance and [control of the Dafadars, Chowkidars and Gram Panchayat Karmees] [Words substituted for the words 'control of Dafadars and Chowkidars' by W.B. Act 2 of 1995, w.e.f. 28.12.1994.] due [performance by the Dafadars, Chowkidars and Gram Panchayat Karmees] [Words substituted for the words 'performance by the Dafadars and Chowkidars' by W.B. Act 2 of 1995, w.e.f. 28.12.1994.] of the duties imposed on them under this Act;