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[Cites 0, Cited by 0] [Section 451] [Entire Act]

State of Madhya Pradesh - Subsection

Section 451(4) in Criminal Courts - Rules and Orders

(4)Copy of the order on a petition for mercy and the papers connected therewith.File B shall contain a title page and all papers not included in File A.
(d)Complaints dismissed under Section 203 of the Code.