Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(4) in Tamil Nadu Panchayats Act, 1994

(4)An offence punishable under sub-section (3) shall be cognizable.Explanation. - In this section, the expression "Polling Officer" has the same meaning as in section 66.