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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Goa - Subsection

Section 63(5) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(5)The total number of answer books with the range of scores to be selected for the moderation work shall be as per the norms laid down by the Board from time to time. He/She shall ensure that the assessment of every Examiner has been moderated proportionately. However, he/she shall moderate the first packet of assessed answer books submitted by every Examiner, in full and give necessary instructions for improvement in assessment, if needed.