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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(2)(b) in Haryana Electricity Regulatory Commission (Tariff) Regulations, 1999

(b)a calculation of expected aggregate revenue that would result from the above demand during the same period under the currently approved tariff by consumer class;