Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act]

Union of India - Subsection

Section 181(2)(y) in The Electricity Act, 2003

(y)the proportion of revenues from other business to be utilised for reducing wheeling charges under proviso to section 51;