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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7)(xiii) in Rajasthan Ropeway Rules, 2000

(xiii)the condition relating to the construction of Ropeway over roads or other public ways of communication except Railways for which previous sanction of the Railways for which previous sanction of the Railways shall have to the obtained through the Central Government before constructing or communicating Ropeway over the Railways;