Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(11)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(11)(b) in Uttaranchal Value Added Tax Act, 2005

(b)acquires any business, whether by purchase or otherwise; or