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Jharkhand High Court

Govind Prasad Dalmia vs Sunil Kumar Rai & Ors on 27 April, 2012

Author: P.P. Bhatt

Bench: P.P. Bhatt

             IN THE HIGH COURT OF JHARKHAND AT RANCHI.
                             W.P. (C) No. 2095 of 2012
                                            ...
             Govind Prasad Dalmia                           ...      ...    Petitioner
                                    -V e r s u s-
             Sunil Kumar Rai & Others                              ...    Respondents.
                                            ...
CORAM: - HON'BLE MR. JUSTICE P.P. BHATT.
                                   ...
             For the Petitioner             : - Mrs. A. R. Choudhary, Advocate.
             For the Respondents            : - xxx
                                            ...
2/27.04.2012

Heard the learned counsel for the petitioner.

Perused the papers.

Issue urgent notice to the Respondents through process server. The petitioner shall deposit requisite charges for special messenger.

Notice is made returnable by 04th May, 2012. Put up this case on 04th May, 2012.

(P.P. Bhatt, J.) APK