Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343] [Entire Act] State of Rajasthan - Subsection Section 343(4) in Rajasthan Panchayati Raj Rules, 1996 (4)Maintain register of I.R.D.P selected families, arrange genuine preparation of loan forms, processing through banks, sanction of loans and disbursement of subsidy.
