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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Haryana - Subsection

Section 74(2) in Faridabad Complex Administration Building Rules, 1989

(2)The application shall be accompanied by a certificate referred to in rule 73 and such amount as may be laid down from time to time by the Chief Administrator and calculated on the basis of the current schedule of rates to meet the cost of the proposed connection.