Section 33(4) in The Inland Waterways Authority Of India Rules, 1986

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Union of India - Subsection

Section 33(4) in The Inland Waterways Authority Of India Rules, 1986

(4)Where the person or the audit member of the family or servant of such person refuses to sign the acknowledgement, or where the serving officer, after using all the due and reasonable diligence, cannot find such person and there is no adult member of the family or servant of such person, the serving officer shall affix a copy of notice on the outer door or some other conspicuous part of the ordinary residence or usual place of business of such person and then shall return the original to the competent authority who served the notice, with a report endorsed thereon or annexed thereto stating that he has had to affix a copy, the circumstances under which he did so and the name and address of the person, if any, by whom the usual or last known place of residence or business, as the case may be, was identified and in-whose presence the copy was affixed.Form NO.A-1Inland Waterways Authority Of IndiaBudget Estimates for the year ........................Combined abstract of Budget Estimates for the year..............(In thousand of rupees)

Receipts									payments
Headof accounts	Actuals	BudgetEstimates	RevisedEstimates	BudgetEstimates	Headof Accounts	Actuals	BudgetEstimates	BudgetEstimates	BudgetEstimates
	19	19	19	19	19	19	19	19	19	19	19	19	19	19	19	19	19	19
1	2	3	4	5	6	7	8	9	10

Form NO. A-2(i)Inland Waterways Authority Of IndiaBudget of Estimates for the year ...............................Part-I Abstract of each individual account.(In thousand of rupees)

Receipts									payments
Headof accounts	Actuals	BudgetEstimates	RevisedEstimates	BudgetEstimates	Headof Accounts	Actuals	BudgetEstimates	BudgetEstimates	BudgetEstimates
	19	19	19	19	19	19	19	19	19	19	19	19	19	19	19	19	19	19
1	2	3	4	5	6	7	8	9	10

Form NO. A-2 (ii)Inland Waterways Authority Of IndiaBudget Estimates for the year .......................................Part-II Detailed budget estimates of each individual account(In thousand of rupees)

Receipts
Headof Account	Actuals	BudgetEstimates	ReviedEstimates	Variationsbetween Col. (3) & (4)	BudgetEstimate	Variationbetween Col. (4) & (6)	Explanation
	19	19	19	19	19	19		19	19
1	2	3	4	5	6	7	8

Form NO.A-2 (ii)

Receipts
Headof Account	Actuals	BudgetEstimates	ReviedEstimates	Variationsbetween Col. (3) & (4)	BudgetEstimate	Variationbetween Col. (4) & (6)	Explanation
	19	19	19	19	19	19		19	19
1	2	3	4	5	6	7	8

Form NO. A-3Inland Waterways Authority Of IndiaBudget Estimates for the year ...........................

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Union of India - Subsection

Section 33(4) in The Inland Waterways Authority Of India Rules, 1986