Section 11 in The U.P. Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980
11. Character.
- The character of a candidate for direct recruitment to a post in the Service must be such as to render him suitable in all respects for employment in Government Service. The appointing authority shall satisfy itself on this point.Note.-Persons dismissed by the Union Government or a State Government or by a Local Authority or a Corporation or Body owned or controlled by the Union Government or a State Government, shall be ineligible for appointment to the service. Any person who has been convicted by a court of law for an offence involving moral turpitude shall also be ineligible.
