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Union of India - Section

Section 22 in The Nalanda University Act, 2010

22. Authorities of the University. -

The following shall be the authorities of the University:-
(1)the Governing Board;
(2)the Academic Council;
(3)the Boards of Schools of Studies;
(4)the Finance Committee; and
(5)such other authorities as may be declared by the Statutes to be the authorities of the University.