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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(g) in Mizoram Scheduled Tribes and Scheduled Castes (Regulation of Issuance and Verification of) Community Certificates Act, 2014

(g)"Scheduled Tribes and Scheduled Castes" shall have the meanings respectively assigned to them in clause (24) and clause (25) of Article 366 of the Constitution of India;